Punjab-Haryana High Court
Oriental Insurance Company Limited vs Akki Kaur And Others on 20 January, 2026
FAO-1529-2019 Page 1 of 1
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
235
Date of decision: 20.01.2026
FAO-1529-2019(O&M)
Oriental Insurance Company Limited
...Appellant(s)
Vs.
Akki Kaur & Others
...Respondent(s)
***
CORAM: HON'BLE MS. JUSTICE NIDHI GUPTA
Present:- Mr. Sanjeev Goyal, Advocate for
Mr. Rajbir Singh, Advocate
for the appellant/owner (in FAO-13256-2018).
Mr. Ashwani Talwar, Senior Advocate with
Mr. Nikhil Sehrawat, Advocate
Mr. Deepak Goyal, Advocate
for the appellant/Insurance Company (in FAO-1529-2019).
***
NIDHI GUPTA, J.
For detailed orders, see FAO-13256-2018 titled as "Gurlal Singh Vs. The Oriental Insurance Company Limited & Others" decided on 20.01.2026.
20.01.2026 (Nidhi Gupta) Sunena Judge
Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 27-01-2026 20:46:06 :::