Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(2)(xii) in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018

(xii)to examine all cases referred to it by the Divisional Level Single Window Clearance Committee and pass appropriate orders ;