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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Goa - Subsection

Section 83(1)(d) in The Goa Co-operative Societies Act, 2001

(d)a surety of a member, past member, or a deceased member, or a person other than a member who has been granted a loan by the society whether such a surety is or is not a member of the society;