Calcutta High Court (Appellete Side)
Debabrata Maity vs Mallabhum Gramin Bank & Ors on 10 June, 2010
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
1 010 WP 21826 (W) of 2005 Debabrata Maity vs. Mallabhum Gramin Bank & Ors.
Mr. P. Chaturbedi ..For the petitioner.
On the prayer made on behalf of the petitioner, this writ application is dismissed for non- prosecution.
(Debasish Kar Gupta, J.)