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State of Assam - Section

Section 29 in The Assam Excise Rules, 2016

29. Rules applicable to rectified spirit and absolute alcohol imported.

- All rules regulating import of India made foreign liquor shall apply mutatis mutandis to rectified and denatured spirit and absolute alcohol imported into Assam.E. Import of Medicinal or Toilet Preparations and Perfumes Containing India made Spirit.