Section 47A in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985
47A. Special provisions relating to use etc. of morphine by the recognised medical institutions.
- Notwithstanding any provision to the contrary contained in these rules, possession, transport, purchase, sale, import inter-state, export inter-state or use of morphine or any preparation containing morphine in respect of or by a recognised medical institution, shall be as per the provisions of this chapter.
