Section 11(j) in THE TRIBUNALS REFORMS (RATIONALISATION AND CONDITIONS OF SERVICE) ORDINANCE, 2021

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Section 11(j) in THE TRIBUNALS REFORMS (RATIONALISATION AND CONDITIONS OF SERVICE) ORDINANCE, 2021

(j)in section 41,––

(i)the words “or every order passed or decision made on appeal under this Act by the Tribunal” shall be omitted;

(ii)the words “or Tribunal” shall be omitted;