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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1)(i) in Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956

(i)the expression "1st day of October, 1956" occurring in this sub-section except in Explanation I shall be construed as referring to date on which the [Tamil Nadu] Cultivating Tenants Protection and Payment of Fair Rent (Extension to Added Territories) Act, 1963 ([Tamil Nadu] [Substituted for the word 'Madras' by the Tamil Nadu adaptation of Laws Order, 1969, as amended by the by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] Act 33 of 1963), is first published in the [Fort St. George Gazette] [Now the Tamil Nadu Government Gazette.], and