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State of Punjab - Section

Section 4 in The Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965

4. Parts of monuments not open.

- [Sections 18 and 38 (2) (c)]. - The Director may, by order, direct that any specified part of a protected monument shall not be open permanently or for specified period, to any person other than an archaeological officer, his agents, subordinates and workmen and any other Government servant on duty at such part.