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[Cites 0, Cited by 87] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(22) in The Indian Stamp Act, 1899

(22)Promissory note.promissory note means a promissory note as defined by the Negotiable Instruments Act, 1881 (26 of 1881);it also includes a note promising the payment of any sum of money out of any particular fund which may or may not be available, or upon any condition or contingency which may or may not be performed or happen;