Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 32 in Himachal Pradesh Registration of Tourist Trade Act, 1988

32. Fixation of rates.

- The prescribed authority may, by notification in the Official Gazette, fix fair rates which may be charged by a travel agent for the services rendered by him to a person engaging him as such.