Section 25(4)(c) in The Government Securities Act, 2006

[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(4)(c) in The Government Securities Act, 2006

(c)dealing with any of the matters to which the conditions mentioned in sub-section (2) relate, and purporting to be signed by a person occupying a responsible official position in the Bank in relation to the operation of the relevant device or the management of the relevant activities (whichever is appropriate),

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Union of India - Subsection

Section 25(4)(c) in The Government Securities Act, 2006