Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(j) in The Rajasthan Colonisation (Temporary Cultivation Leases) Conditions, 1955 (j)"Kharif' and "Rabi" crops mean the crops generally sown and harvested in the Kharif and Rabi seasons respectively;
