Madhya Pradesh High Court
Gvr Infra Projects Ltd. vs M.P. Road Development Corpn. Ltd. on 24 February, 2020
Author: Chief Justice
Bench: Chief Justice
1 WP-20787-2016
The High Court Of Madhya Pradesh
WP-12455-2014
(M/S V.V.C. REAL INFRA PRIVATE LIMITED Vs THE STATE OF MADHYA PRADESH AND OTHERS)
WP/04502/2015, WP/05025/2015, WP/08289/2015, WP/11031/2015, WP/14257/2015,
WP/16665/2015, WP/19905/2015, WP/02765/2016, WP/11566/2016, WP/11639/2016,
WP/12039/2016, WP/12042/2016, WP/16693/2016, WP/16706/2016, WP/20787/2016,
WA/00694/2017, WP/01955/2017, WP/04205/2017, WP/05423/2017, WP/06362/2017,
WP/07775/2017, WP/09381/2017, WP/10679/2017, WP/13869/2017, WP/20181/2017,
WP/01185/2018, WP/01711/2018, WP/03804/2018, WP/00615/2020
39
Jabalpur, Dated : 24-02-2020
Parties through their counsel.
At the request of learned counsel for the parties, adjourned to
08.04.2020.
(AJAY KUMAR MITTAL) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
sj Digitally signed by SUSHEEL KUMAR JHARIYA Date: 26/02/2020 11:27:30