Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act] State of Kerala - Subsection Section 80(1)(b) in Kerala Police Act, 2011 (b)preventing the dumping of any material in any public place other than at such times and places specified by the competent authority including the Local Self Government;