Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Uttar Pradesh - Subsection Section 70(2) in The General Rules (Civil), 1957 (2)The Court issuing the commission may require the party concerned to deposit such further amount as the Court to which the commission is sent may lawfully require.
