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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(a) in The Delhi Metro Airport Express Line, General Rules, 2010

(a)"accident" means any occurrence which causes or has the potential to cause death or injury to staff, passenger or other person or cause damage to the property of the Delhi Metro Airport Express Line, passengers or other persons;