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[Cites 0, Cited by 0] [Section 269A(2)] [Section 269A] [Entire Act]

Union of India - Subsection

Section 269A(2)(d) in The Income Tax Act, 1961

(d)[ "fair market value",- [ Substituted by Act 22 of 1981, Section 2, for Clause (d) (w.e.f. 1.7.1982).]