Karnataka High Court
Mr Ivor Rego vs Mr Stanislaus A D Mello on 23 July, 2012
Author: Subhash B.Adi
Bench: Subhash B Adi
1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 23rd DAY OF JULY 2012
BEFORE
THE HON'BLE MR.JUSTICE SUBHASH B ADI
REVIEW PETITION NO.176 OF 2012
BETWEEN:
1. MR IVOR REGO
S/O W.H. REGO
AGED ABOUT 42 YEARS
R/O. SUSAN,
BENDOREWELL
MANGALORE - 575 002
2. MRS ANITA REGO NEE GONSALVES
W/O IVOR REGO
AGED ABOUT 41 YEARS, ROMAN CATHOLIC
CHRISTIAN, R/O. SUSAN, BENDOREWELL,
MANGALORE - 575 002
3. MASTER NEIL REGO
S/O IVOR REGO
MINOR, REP BY HIS MOTHER AND
GUARDIAN PETITIONER NO.2, MRS. ANITA
REGO NEE GONSALVES, R/O. SUSAN,
BENDOREWELL,
MANGALORE - 575 002 ... PETITIONERS
(BY SRI.CYRIL PRASAD PAIS, ADV.)
AND:
1. MR STANISLAUS A D'MELLO
S/O LATE C D'MELLO,
ROMAN CATHOLIC CHRISTIAN,
AGED ABOUT 61 YEARS, R/O.155,
PARK AVENUE, OLD BRIGADE,
NEW JERSEY 08857, UNITED
STATES OF AMERICA, AS THE 2ND
2
TRUSTEE OF THE TRUST DATED 21ST OCTOBER
1985 CREATED BY MR.CYPRIAN D MELLO
AND MR.FRANCIS D'MELLO AND
REGD. AS DOC. NO.1066/1985-86
2. MR JOHN C D'MELLO
S/O LATE C D'MELLO, ROMAN CATHOLIC
CHRISTIAN, AGED ABOUT 58 YEARS
R/O. C-301, LA CHAPPELLE, EVERSHINE
NAGAR, OFF MARVE ROAD, MALAD(WEST)
MUMBAI-400064, AS THE 3RD
TRUSTEE OF THE TRUST DATED 21ST OCTOBER
1985 CREATED BY MR.CYPRIAN D MELLO
AND MR.FRANCIS D'MELLO AND
REGD. AS DOC. NO.1066/1985-86 ... RESPONDENTS
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This review petition is filed under Order 47 Rule 1 of
CPC praying for review of the order dated 27.2.2012 passed
in WP No.8933/2011 on the file of the Hon'ble High Court of
Karnataka, Bangalore.
This Petition coming on for Orders this day, the Court
made the following:-
ORDER
This review petition is filed seeking review of the order in WP No.8933/2011 dated 27.2.2012.
2. The grounds raised in the review petition do not show any substantial error in the order passed by this Court.
Hence, review petition is dismissed.
Sd/-
JUDGE RV