Bombay High Court
Inditrade Business Consultants ... vs Kotak Mahindra Bank on 24 July, 2024
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
COMMERCIAL APPEAL FROM ORDER NO.9 OF 2024
ALONG WITH
INTERIM APPLICATION NO.9812 OF 2024
IN
NOTICE OF MOTION NO.764 OF 2024
IN
B.C.C. COMMERCIAL SUIT NO.48 OF 2024
Inditrade Business Consultants Ltd.,
Lower Parel, Mumbai. .. Appellant-Applicant
Vs.
Kotak Mahindra Bank,
Bandra (E), Mumbai and Ors. .. Respondents
Mr. Mayur Khandeparkar with Mr. Vishal Pattabiraman, Mr. Anuj Jhaveri and Ms. Ritisha Chaudhary, i/by Mr. Anuj Jhaveri, Advocates for the Appellant-Applicant.
Mr. Nimay Dave with Mr. Mohit Advani, Mr. Abhishek Gupta, Mr. Chirag Naik, Ms. Poornima Eapen, Mr. Prasanna Kumar and Ms. Noopur Mathrawala, Advocates, i/by MZM Legal LLP, for Respondent No.1.
CORAM : A.S. CHANDURKAR & RAJESH S. PATIL, JJ DATE : 24TH JULY, 2024.
P.C. :
1. Stand over to 31st July 2024 for further consideration.
2. The ad-interim relief operating to continue till that date.
[ RAJESH S. PATIL, J. ] [ A.S. CHANDURKAR, J. ] Digitally signed by 1/1 SNEHA SNEHA ABHAY 14-COMAO-9-2024 & IA-9812-2024.doc ABHAY DIXIT DIXIT Date: Dixit 2024.07.24 17:01:55 +0530 ::: Uploaded on - 24/07/2024 ::: Downloaded on - 25/07/2024 17:22:47 :::