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State of Rajasthan - Section

Section 1 in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

1. Short title and commencement.

- (l) These rules may be called the Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015.
(2)They shall come into force within immediate effect.
(3)These rules shall not apply to the posts governed by the Rajasthan Scheduled Areas Subordinate, Ministerial and Class-IV Service (Recruitment and other Service Conditions) Rules, 2014, except as provided in those rules.