Rajasthan High Court - Jaipur
Ratanlal Vyas vs Board Of Revenue Ajmer & Ors on 23 November, 2017
Author: M.N.Bhandari
Bench: M.N.Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B. Civil Writ Petition No. 17249 / 2017
Ratanlal Vyas S/o Dula Ram, by Caste Brahmin, Aged About 61
Years, R/o Village Sali Tehsil Mojmabad (dudu) District Jaipur
(raj.)
----Petitioner
Versus
1. Board of Revenue, Rajasthan, Ajmer Through Chairman.
2. Additional Collector (IV), Jaipur.
3. Tehsildar (land Holder) Mojmabad, (dudu) Jaipur
4. Mandir (varah) Vikas Samiti, Through President Amar Chand
S/o Govindram by Cast Jat, R/o Village Sali, Mojmabad, (dudu)
Jaipur
5. Smt. Kamla Devi W/o Madan Lal B/c Brahmin
6. Bhanwar Lal S/o Mishri Lal B/c Brahmin
7. Gajanand S/o Mishri Lal B/c Brahmin
8. Smt. Muli Devi W/o Mishri Lal B/c Brahmin
9. Smt. Indu W/o Omprakash
10. Sonu S/o Omprakash
11. Jogendrapal S/o Munni Lal B/c Mahajan
12. Karna S/o Ganga Ram B/c Gurjar
13. Rodu S/o Ganga Ram B/c Gurjar
14. Hajari S/o Laxman
15. Surajmal S/o Laxman
16. Lakhma S/o Bhanwar
17. Ramu S/o Bhanwar
18. Jyana W/o Bhanwar, All Residents Village Sali, Tehsil
Mojmabad, (dudu) District Jaipur Raj.
----Respondents
_____________________________________________________ For Petitioner(s) : Mr.Hemant Kumar Sharma (2 of 2) [CW-17249/2017] For Respondent(s) :
_____________________________________________________ HON'BLE MR. JUSTICE M.N.BHANDARI Order 23/11/2017 Learned counsel submits that the petitioner may be permitted to withdraw this writ petition.
In view of the prayer made, this writ petition is dismissed as withdrawn.
(M.N.BHANDARI) J.
Preeti, PA/1