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Securities And Exchange Board Of India - Section

Section 1653 in The Securities and Exchange Board of India (Investor Protection and Education Fund) Regulations, 2009

1653.

SEBI, Notification LAD-NRO/GN/2009-10/05/163525, dated May 19, 2009. - In exercise of the powers conferred by section 30 of the Securities and Exchange Board of India Act, 1992 (15 of 1992), the Securities and Exchange Board of India hereby makes the following regulations, namely :-