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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

NCT Delhi - Subsection

Section 29(2)(iii) in The Delhi Metro Airport Express Line, General Rules, 2010

(iii)if a Train operator finds that the train cannot be driven or braked from the leading end cab, passengers shall be detrained as per the provisions referred in clauses (iv) and (v) of this sub-rule;