Madhya Pradesh High Court
Smt. Chinta Bai vs Panchayat And Rural Developement ... on 25 March, 2022
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 29413 of 2018 WP/04665/2019, WP/06045/2019, WP/14814/2019, WP/26010/2019 Dated : 25-03-2022 List the matter alongwith WP No.24890/2019.
(VIJAY KUMAR SHUKLA) JUDGE Sourabh Signature Not Verified VerifiedDigitally Digitally signed by SAN SOURABH YADAV Date: 2022.03.25 17:10:31 IST