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Madhya Pradesh High Court

Smt. Chinta Bai vs Panchayat And Rural Developement ... on 25 March, 2022

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 29413 of 2018 WP/04665/2019, WP/06045/2019, WP/14814/2019, WP/26010/2019 Dated : 25-03-2022 List the matter alongwith WP No.24890/2019.

(VIJAY KUMAR SHUKLA) JUDGE Sourabh Signature Not Verified VerifiedDigitally Digitally signed by SAN SOURABH YADAV Date: 2022.03.25 17:10:31 IST