Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] State of Tamilnadu - Subsection Section 27(2)(g) in The Tamil Nadu Bhoodan Yagna Act, 1958 (g)the preparation of an annual budget and the reports and returns to be furnished by it to the State Board and the Government;