Madhya Pradesh High Court
Prateek Tripathi vs Vidhi Rawal on 4 September, 2023
Author: Anil Verma
Bench: Anil Verma
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 3363 of 2023
(PRATEEK TRIPATHI AND OTHERS Vs VIDHI RAWAL)
Dated : 04-09-2023
Shri Prabal Jain - Advocate for the petitioner.
Shri Surendar Gupta - Government Advocate for respondent/ State.
Shri Aviral Vikas Khare - Advocate for the respondent No.1.
Heard on I.A. No.1194 of 2023, which is an application for stay. From perusal of record, it reveals that the case is fixed before the trial Court for recording the evidence of prosecution, therefore, no case is made out for stay.
Accordingly, I.A. No.1194 of 2023 is dismissed. Counsel for the respondent No.1 prays for and is granted time to file reply.
(ANIL VERMA) JUDGE Anushree Signature Not Verified Signed by: ANUSHREE PANDEY Signing time: 05-09-2023 13:06:17