Delhi High Court - Orders
Pr. Commissioner Of Income Tax -7 vs R.K Jain Infra Projects Pvt. Ltd on 10 February, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 557/2022
PR. COMMISSIONER OF INCOME TAX -7 ..... Appellant
Through: Mr Puneet Rai, Sr. Standing Counsel.
versus
R.K JAIN INFRA PROJECTS PVT. LTD. ..... Respondent
Through: Mr Kapil Goel, Advocate.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 10.02.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. We have heard Mr Puneet Rai, learned senior standing counsel, who appears on behalf of the appellant/revenue, in brief.
2. List the matter on 13.02.2023.
RAJIV SHAKDHER, J TARA VITASTA GANJU, J FEBRUARY 10, 2023 pmc Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:ATUL JAIN Signing Date:14.02.2023 11:38:54