Customs, Excise and Gold Tribunal - Delhi
Sheela Foam Pvt. Ltd. vs Commissioner Of Central Excise on 10 June, 2003
Equivalent citations: 2003(155)ELT273(TRI-DEL)
ORDER
K.K. Usha, J. (President)
1. Pursuant to the directions issued by us dt. 30-5-2003 Shri Vineeth Kumar, Chief Commissioner of Customs & Central Excise, Ghaziabad has filed an affidavit dt. 9-6-2003 giving the details of the Commissioners and Dy. Commissioners/Asstt. Commissioners who were incharge during the period as follows :-
DETAILS OF DEPUTY/ASSISTANT COMMISSIONERS S. NO.
NAME DESG.
FROM TO DIV.
1.
Sh. B.L. Goel Dy. Commr.
12-2-02 .
14-8-02 Div-II (Old)
2. Sh. R.K. Mishra Dy. Commr.
15-8-02 25-8-02 Div-II
3. Sh. Akhilesh Pandey Asstt. Commr.
26-8-02 8-9-02 Div-II
4. Sh. Ranjit Kumar Dy. Commr.
9-9-02 6-10-02 Div-II
5. Sh. Akhilesh Pandey Asstt. Commr.
7-10-02 31-10-02 Div-II
6. Sh. Akhilesh Pandey Asstt. Commr.
1-11-02 17-11-02 DivIII (New)
7. Sh. R.K. Mishra Dy. Commr.
18-11-02 1-12-02 Div-III
8. Sh. Akhilesh Pandey Asstt. Commr.
2-12-02 3-1-03 Div-III
9. Sh. Rajendra Kumar Dy. Commr.
3-1-03 31-1-03 Div-III DETAILS OF COMMISSIONERS S. NO.
NAME S/SHRI PERIOD REMARKS
1. MS. Bad-han
(i) 12-2-2002 to 31-10-2002 Held regular charge of Meerut-ICommissionerate including the area falling under Ghaziabad. Presently posted as Commissioner of Central Excise, Kolkata-VIl.
(ii) 1-11-2002 to 5-11-2002 held additional charge of newly constituted Centra! Excise Commissionerate, Ghaziabad in addition to his parent charge of Commissionerate, Meerut-I
2. S.K. Goel 6-11-2002 to 11-11-2002 held additional charge of Central Excise Commissionerate, Ghaziabad in addition to his parent charge of Noida Commissionerate.
3. Vineet Kumar 12-11-2002 till date Joined as Commissioner, Central Excise, Ghaziabad on 12-11-2002.
2. We issue notice to the Commissioners/Dy. Commissioners and Asstt. Commissioners as above and direct them to file affidavits detailing the steps taken by them to implement the Final Order dt. 12-2-02 passed by this Tribunal. Along with the notices, copies of the earlier orders passed by us in this proceedings dt. 17-3-2003, 1-5-2003 and 30-5-2003 will be served on the above officers. The notice will be served through the CDR.
3. The affidavits as above shall be filed on or before 5-8-03. Post these cases for further orders on 26-8-2003.