Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act] State of Himachal Pradesh - Subsection Section 32(2)(b) in Himachal Pradesh Ex-servicemen Corporation Act, 1979 (b)the time and the places of meetings of the Board and the Committees appointed by it and the procedure to be followed in relation to such meeting;