Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 230 in Bihar Board's Miscellaneous Rules, 1958 230. Exemption of bonds from stamp duty and registration fee. - Security bonds executed by non-gazetted officers are exempted from payment of stamp duty and registration fees.
