Madhya Pradesh High Court
Saurabh Agrawal vs The State Of Madhya Pradesh on 18 March, 2026
1 MCRC-34372-2018 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 34372 of 2018 (SAURABH AGRAWAL Vs THE STATE OF MADHYA PRADESH ) Dated : 18-03-2026 Shri Shishir Verma - Advocate for the petitioner. Ms. Nalini Gurung - Panel Lawyer for the State.
As prayed by learned counsel for the petitioner, list after two weeks.
(B. P. SHARMA) JUDGE @shish Signature Not Verified Signed by: ASHISH KUMAR JAIN Signing time: 3/18/2026 6:52:37 PM