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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(3) in Andhra Pradesh Prisons Development Board Act, 2001

(3)The accounts as certified by the Director together with the audit report thereon, shall be forwarded annually to the Government.CHAPTER - IV Acquisition, Maintenance and Disposal of Lands and Buildings