Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 88 in Delhi Motor Vehicles Rules, 1993 88. Exemption from provisions of this Chapter in General. - The Commissioner may, by order in writing exempt any vehicle or class of vehicle and any person or class of persons from the provision of the rules given in this Chapter.
