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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(4)(v) in Children's University Act, 2009

(v)such other centres and institutions as may be necessary and to provide for facilities, including those relating to a Centre of Paediatrics and pedagogy for scientific discoveries and inventions, pedagogy for fine arts, pedagogy for crafts, promotion of NSS and NCC, promotion of Scouts and Guides, multi-linguistic capacities (Gujarati, Sanskrit, French, English, Hindi, Tamil, Arabic, Spanish, etc.), development of curricular, co-curricular and extracurricular hobbies, puppetry', exhibitions, unending education, museum studies, library- and film studios, etc.,