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Patna High Court

Rajender Paswan & Ors vs The State Of Bihar & Ors on 21 July, 2016

Author: Ajay Kumar Tripathi

Bench: Ajay Kumar Tripathi

      IN THE HIGH COURT OF JUDICATURE AT PATNA

                   Civil Writ Jurisdiction Case No.10909 of 2014
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1. Rajender Paswan son of Sukhdeo Paswan resident of village- Chainpur, P.S.
Bhimpur, Dist- Supaul
2. Ramdeo Paswan, son of late Bhunar Paswan, resident of village- Gamhariya, P.S.
Raghopur, District- Supaul
3. Lachhu Urauw, son of Budhu Urauw, resident of village- Dorra, P.S.- Bhimpur,
District- Supaul
4. Ramdeo Rai, son of late Punit Lal Rai, resident of village- Chainpur, P.S.
Bhimpur, Dist- Supaul
5. Lal Prasad Yadav, son of Deodatta Yadav, Resident of village- Bhalekup, P.S.-
Pratapganj, Dist- Supaul
6. Rajesh Kumar Das, son of Satya Narayan Das, Resident of village- Ram
Bishanpur, P.S. Raghopur, Dist- Supaul
7. Bhular Sharma, son of late Gangay Sharma, Resident of village- Garariya, P.S.-
Balua Bazar, District- Supaul
8. Jaleshwar Sharma, son of Rameshwar Sharma, Resident of village- Garariya,
P.S.- Balua Bazar, District- Supaul
9. Chhedi Mandal, son of late Chichan Mandal, Resident of village- Bishanpur
Shivram, P.S. Balua Bazar, District- Supaul
10. Ramphal Paswan, son of Gulat Paswan, Resident of village- Chaudhari, P.S.-
Balua Bazar, District- Supaul
11. Anil Kumar Ram, son of Girmal Ram, Resident of village- Bhim Nagar, P.S.-
Birpur, district- Supaul
12. Bindi Sada, son of late Chhedi Sada, Resident of Kataiya By Pass Andi, P.S.
Birpur, District- Supaul
13. Ayodhi Yadav, son of late Manohar Yadav, Resident of village- Saheban, P.S.
Birpur, District- Supaul
14. Surendra Mandal son of Ramphal Mandal, resident of Raniganj, P.S. Birpur,
District- Supaul
15. Bishundeo Paswan, son of Pannalal Paswan Resident of Bhimnagar, P.S.
Birpur, District- Supaul
                                                              .... .... Petitioner/s
                                       Versus
1. The State of Bihar through the Principal Chief Conservator of Forest, Bihar,
Patna
2. The Conservator of Forest, Purnea
3. The Divisional Forest Officer, Supaul
4. The Deputy Development Commissioner, Supaul
5. The Forest Range Officer, Birpur (Supaul)
6. The Project Officer, Pratapganj (Supaul)
                                                             .... .... Respondent/s
===========================================================
        Appearance :
        For the Petitioner/s    : Mr. Shailendra Kumar Singh
        For the Respondent/s    : Mr. GP7-DHURJATI KUMAR PRASAD
===========================================================
CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
ORAL JUDGMENT

Date: 21-07-2016 Patna High Court CWJC No.10909 of 2014 dt.21-07-2016 2 Petitioners are permitted to correct the address of Respondents No.3 and 4.

Taking into consideration the stand of the State, this writ application is disposed of with similar direction as issued in CWJC No.9676 of 2007, disposed of on 13.04.2012, which was the case of Sanjeev Kumar Vs. State of Bihar and others.

The concerned authority will take an appropriate decision on the grievance of the petitioners in accordance with law.

(Ajay Kumar Tripathi, J) R.K.Pathak/-

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Uploading Date 21/07/2016
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