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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(b) in The Gujarat Secondary and Higher Secondary Education Act, 1972

(b)"Board" mean's the Gujarat Secondary [and Higher Secondary] [These words inserted by Gujarat 14 of 2002, dated 6th April, 2002.] Education Board established under Section 3;