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[Cites 0, Cited by 0] [Section 102] [Entire Act]

State of Kerala - Subsection

Section 102(5) in The Kerala Panchayat Buildings Rules, 2011

(5)Additional arrangements for carrying the spillover water from storage tank to recharge well or recharge pond or percolation pit need be provided only if both groundwater recharging arrangements and rain water storage arrangements are provided as laid out in this chapter.