Delhi High Court - Orders
Rajendra Mankumar Agarwal & Ors vs Bibby Financial Services India Ltd on 1 March, 2023
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1818/2021
RAJENDRA MANKUMAR AGARWAL & ORS.
..... Petitioners
Through: Mr.Gaurav Singh, Mr.Pawan Yadav,
Advocates.
versus
BIBBY FINANCIAL SERVICES INDIA LTD.
..... Respondent
Through: Ms.Thanglunkim, Advocate.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 01.03.2023
1. The learned arguing counsel for the respondent is not available today neither the reply on behalf of respondent is on record.
2. List on 28.07.2023 and in the meanwhile the petitioners are exempted to appear through counsel before the learned Trial Court.
YOGESH KHANNA, J.
MARCH 1, 2023 DU Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:02.03.2023 17:19