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Delhi High Court - Orders

Rajendra Mankumar Agarwal & Ors vs Bibby Financial Services India Ltd on 1 March, 2023

Author: Yogesh Khanna

Bench: Yogesh Khanna

                                $~21
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    CRL.M.C. 1818/2021
                                     RAJENDRA MANKUMAR AGARWAL & ORS.
                                                                                  ..... Petitioners
                                                     Through: Mr.Gaurav Singh, Mr.Pawan Yadav,
                                                              Advocates.

                                                          versus

                                      BIBBY FINANCIAL SERVICES INDIA LTD.
                                                                                          ..... Respondent
                                                          Through:     Ms.Thanglunkim, Advocate.

                                      CORAM:
                                      HON'BLE MR. JUSTICE YOGESH KHANNA
                                                        ORDER

% 01.03.2023

1. The learned arguing counsel for the respondent is not available today neither the reply on behalf of respondent is on record.

2. List on 28.07.2023 and in the meanwhile the petitioners are exempted to appear through counsel before the learned Trial Court.

YOGESH KHANNA, J.

MARCH 1, 2023 DU Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:02.03.2023 17:19