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State of Madhya Pradesh - Section

Section 22 in M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Niyam, 1977

22.

All receipts and expenditure shall be entered in the cash book every day. The cash book shall be balanced at the close of every day, the balance being stated both in words and figures and signed by the Secretary. At the end of each month, the balance in the cash book and the Bank pass book plus the cash in hand in the office of the Board shall be proved.