Allahabad High Court
State Of U.P. vs Anurag Trivedi & Others on 16 April, 2018
Bench: Devendra Kumar Upadhyaya, Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 9 Case :- CONTEMPT No. - 1015 of 2017 Applicant :- State Of U.P. Opposite Party :- Anurag Trivedi & Others Counsel for Applicant :- Govt. Advocate Counsel for Opposite Party :- Dr.L.P.Mishra Hon'ble Devendra Kumar Upadhyaya,J.
Hon'ble Rajnish Kumar,J.
Pursuant to the earlier order, the contemnors are present in the Court.
List this case on 07.05.2018 on which date the opposite parties shall remain present.
Order Date :- 16.4.2018 psd