Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 191] [Entire Act] Union of India - Section Section 40 in The Indian Partnership Act, 1932 40. Dissolution by agreement.— A firm may be dissolved with the consent of all the partners or in accordance with a contract between the partners.
