Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 34] [Section 85] [Entire Act] Union of India - Subsection Section 85(i) in The Employees' State Insurance Act, 1948 (i)where he commits an offence under clause (a), with imprisonment for a term which may extend to three years but
