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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in The Orissa Special Armed Police Act, 1946

(2)The expression "Superior officer" in this Act means in relation to any Police-officer
(a)any officer of a higher class than or of a higher grade in the same class as himself, and
(b)any Assistant Commandant, Commandant or District Magistrate.