Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Chattisgarh - Subsection Section 18(2) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011 (2)Every Dean of Faculty shall have such other powers and perform such other duties as are laid down by or under this Adhiniyam and as may be prescribed.
