Bombay High Court
Mr. Ramchandran Venkatraman Ayyar vs Mrs. Sonali Ramchandran Ayyar on 5 October, 2018
Bench: A.A. Sayed, K. K. Sonawane
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FAMILY COURT APPEAL NO. 67 OF 2018
Smt. Sonali Ramchandran Ayyar ....Appellant
V/S
Shri. Ramchandran Venkatraman Ayyar ....Respondent
WITH CIVIL APPLICATION IN FCA NO. 43 OF 2017 In FAMILY COURT APPEAL 70 OF 2018 Smt. Sonali Ramchandran Ayyar ....Applicant V/S Shri. Ramchandran Venkatraman Ayyar ....Respondent WITH FAMILY COURT APPEAL NO. 222 OF 2016 Mr. Ramchandran Venkatraman Ayyar ....Appellant V/S Mrs. Sonali Ramchandran Ayyar ....Respondent WITH CIVIL APPLICATION IN FCA NO. 16 OF 2017 In FAMILY COURT APPEAL 222 OF 2016 Mr. Ramchandran Venkatraman Ayyar ....Applicant V/S Mrs. Sonali Ramchandran Ayyar ....Respondent WITH Page 1/2 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 07/10/2018 01:40:27 ::: CIVIL APPLICATION IN FCA NO. 1 OF 2017 In FAMILY COURT APPEAL 221 OF 2016 Mr. Ramchandran Venkatraman Ayyar ....Applicant V/S Mrs. Sonali Ramchandran Ayyar ....Respondent WITH FAMILY COURT APPEAL NO. 221 OF 2016 Mr. Ramchandran Venkatraman Ayyar ....Appellant V/S Mrs. Sonali Ramchandran Ayyar ....Respondent WITH FAMILY COURT APPEAL NO. 70 OF 2018 Smt. Sonali Ramchandran Ayyar ....Appellant V/S Shri. Ramchandran Venkatraman Ayyar ....Respondent Adv. Ruturaj Pradip Pawar For Appellant Adv. Sapana Rachure For Respondent CORAM : A.A. SAYED & K. K. SONAWANE, JJ DATE : 5th October, 2018 P.C. :
At the request of learned advocate for the Appellant, Stand over to 12/10/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 05/10/2018 ::: Downloaded on - 07/10/2018 01:40:27 :::