Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Punjab - Subsection Section 40(a) in The Haryana and Punjab Agricultural Universities Act, 1970 (a)if such reference relates to any asset or property of the existing University in the State of Haryana, as a reference to the Haryana Agricultural University; and
