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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(a) in Tamil Nadu Panchayats (Acquisition and Transfer of Immovable Property) Rules, 2000

(a)in the District Gazette and in one or two prominent local Tamil newspapers, circulated within the jurisdiction of the village panchayat, if the consideration for the transfer exceeds ten thousand rupees;