Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(2) in Orissa Universities Act, 1989 (2)The Chancellor and Vice-Chancellor of every and the Members of the Senate, Syndicate and the Academic Council thereof shall constitute a body corporate by the name of that University.
