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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Maharashtra - Subsection

Section 64(2)(i) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983

(i)that the stock of the commodity in respect of which such specified trade is carried on be seized and kept in the custody of the committee; or